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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Bihar - Subsection

Section 41(1)(d) in The Bihar Municipal Election Rules, 2007

(d)the date or dates on which a poll shall, if necessary, be taken which or the first of which shall be a date not earlier than the fifteenth day after the last date for the withdrawal of candidatures.