Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Odisha - Subsection Section 11(1) in The Puri Raj Bhavan (Maintenance and Management) Rules, 1991 (1)The Collector shall ensure that the premises of the Puri Raj Bhavan are not used for any political or communal meeting or for any social congregation of people.
