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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004

(2)The Licensee concerned shall on his own pay the compensation referred to under Sub-clause (1) above within ninety days of the failure of the Guaranteed Standard of Performance and in the manner specified in Schedule-III.