Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(3) in Rajasthan Rent Control Act, 2001 (3)It shall come into force with effect from such [date] [Enforced w.e.f. 1-4-2003 in Act No. 8(c)(11) Rule/01/2124, 21st March, 2003], as the State Government may, by notification in the Official Gazette, appoint.
