Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 77 in The M.P. Nagarpalika Nirvachan Niyam, 1994 77. Custody of papers relating to election. - The District Election Officer shall keep in his custody the packets referred to in Rules 58 and 59 and all other papers relating to the election.
