Section 31(1)(a) in The U.P. Electricity Reforms Act, 1999

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State of Uttar Pradesh - Subsection

Section 31(1)(a) in The U.P. Electricity Reforms Act, 1999

(a)determine such standards of overall performance in respect of electricity supply services and promotion of the efficient use of electricity by consumers, as in its opinion, are economical and ought to be achieved by such licensees, and different standards may be determined for different licensees; and

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State of Uttar Pradesh - Subsection

Section 31(1)(a) in The U.P. Electricity Reforms Act, 1999