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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017

(1)For the implementation of reservation in the offices of Mayors of Corporations a Schedule indicating the running roster points for reservation for the members of Scheduled Castes, Backward Classes and Women including the women belonging to Scheduled Castes is appended to these rules.