Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Nagaland - Subsection

Section 60(2) in The Global Open University (Nagaland) Act, 2006

(2)The University shall obtain proof permission/recognition from bodies like all India Council of Technical Education, Bar Council of India, Distance Education Council, Dental Council of India Indian Nursing Council Medical Council of India, National Council for Teacher Education, Pharmacy Council of India etc., for its courses and programmes of study.