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NCT Delhi - Section

Section 89 in Delhi Motor Vehicles Rules, 1993

89. Publication of proposal regarding a scheme.

(1)Particulars of the scheme and its publication:Every scheme for road transport service and every scheme proposing modification of an approved scheme for road transport service shall be prepared by the State Transport Undertaking in For P.S.U. - (A) or P.S.U. - (B) as the case may be. A copy of every scheme proposed to be published in the Official Gazette, shall be submitted, by the State Transport Undertaking, to the Commissioner.
(2)Publication of the scheme in newspaper and putting it up on Notice Board of the officers concerned:Apart from the publication in the Official Gazette, every such scheme prepared by the State Transport Undertaking shall be put on the Notice Boards of the offices of the State Transport Undertaking and the State Transport Authority and shall also be published in at least one daily newspaper in Hindi circulating in the area involved.