Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Electricity Grid Code, 2010 6. Any change from the previous version shall be clearly marked in the margin. In addition, a revision sheet shall be placed at the front of the revised version noting the number of every changed sub-section, together with reasons for such change.
