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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)If a train operating under Automatic Train Operation' or cab signals comes to a stop on a running line and does not receive a proceed code within six1y second, the train operator shall inform to the traffic controller by the radio and ask for instructions.