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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(m) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(m)to perform such other duties and functions relating to research as are required from him by Ordinance, rules, regulations or any authority of the University.