Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Tamilnadu - Subsection

Section 96(ii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(ii)Holders of other than Masters Degree, Diplomas and Certificates will be held qualified to hold posts according to the value assigned for this purpose to such qualifications by the Director.