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State of Tamilnadu - Section

Section 96 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

96.

The Headmaster and the Assistants of Training School should ordinarily hold Trained Teachers Certificate.Teachers of special subjects must possess qualifications accepted by the Department.
(ii)Holders of other than Masters Degree, Diplomas and Certificates will be held qualified to hold posts according to the value assigned for this purpose to such qualifications by the Director.
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