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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1) in Biju Patnaik University of Technology Act, 2002

(1)There shall be a Finance Committee with a person nominated by the Board as its Chairman and the Finance Officer of the University as its Convenor, to advise the University on any question affecting its finances.