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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(3) in Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016

(3)The fee for the payment seats in Private Engineering Colleges shall be fixed by the Committee constituted by the Government/AIl India Council for Technical Education from time to time. The said Committee shall fix the fee once every three years or at such longer intervals as it may think appropriate.