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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in Punjab Boiler Operation Engineers' Rules, 2001

(1)A testimonial shall be signed by a responsible person with whom the candidate was employed and be countersigned by the owner, agent, Manager or Secretary of the Mill, Factory or Workshop or by such other persons as the State Government may specify in this behalf.