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State of Mizoram - Section

Section 6 in Mizoram (Finance and Accounts Service) Rules, 1991

6. Recruitment to the service after the commencement of these rules shall be by the following methods, namely :

(a)25 per cent of the substantive vacancies in the Junior Grade which may occur from time to time in the authorised permanent strength of the service, shall be filled by direct recruitment through a competitive examination in the manner specified in Part IV of these rules.
(b)The remaining such substantive vacancies shall be filled by selection in the manner specified in Part V of these rules from amongst those substantively borne on the cadre of Sub- Treasury Officers, Auditors, Divisional Accountants, Treasury Accountants, and Superintendents of Accounts in the Departments of Food & Civil Supplies and Transport under the Government of Mizoram in consonance with their respective Recruitment Rules framed by the Government.