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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Kerala - Subsection

Section 55(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The General Council shall, after consideration of the Annual Report, forwardit to the Government with such comments as may be deemed necessary and the Governmentshall cause a copy of the report together with its comments to be laid before the LegislativeAssembly.