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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(b) in The Maharashtra Civil Courts (Enhancement of Pecuniary Jurisdiction and Amendment) Act, 1977

(b)in clause (b), for the words "the sum of sixty-two rupees eight annas, and one anna in the rupee" the words "the sum of seventy-five rupees, and ten paise in the rupee" shall be substituted.