Section 9 in The Maharashtra Civil Courts (Enhancement of Pecuniary Jurisdiction and Amendment) Act, 1977
9. Amendment of section 71 of Act XV of 1882.
- In section 71 of the Presidency Small Causes Courts Act,-(a)in clause (a), for the words "two annas in the rupee" the words "fifteen paise in the rupee" shall be substituted;(b)in clause (b), for the words "the sum of sixty-two rupees eight annas, and one anna in the rupee" the words "the sum of seventy-five rupees, and ten paise in the rupee" shall be substituted.
