Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110] [Entire Act] State of Madhya Pradesh - Subsection Section 110(8) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (8)Fee for a duplicate copy of the voucher to be granted to candidate permitted to appear at the next ensuing examination of payment of half the usual fee-Rupee 1.
