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[Cites 0, Cited by 1] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(i) in Assam (Temporarily Settled Areas) Tenancy Act 1971

(i)Occupancy tenant, that is to say, a tenant holding immediately under a proprietor, land-holder or settlement-holder other than land-holder, and having a right of occupancy in the lands held by him;