Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79A(1)] [Section 79A] [Entire Act]

State of Gujarat - Subsection

Section 79A(1)(a) in The Hemchandracharya North Gujarat University Act, 1986

(a)to the expression "the North Gujarat University (Amendment) Act, 2003 (hereinafter referred to as "the said Act" shall be constructed as if it were a reference to "the Hemchandracharya North Gujarat University Act, 1986" and