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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ram Krishan vs . Govt. Of Hp & Ors. on 4 November, 2022

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Ram Krishan vs. Govt. of HP & ors.

CWP No. 2373 of 2021 04.11.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.

Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.

Learned Additional Advocate General requests for an adjournment to enable him to verify the latest status of the case.

List after four weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 04/11/2022 20:33:53 :::CIS