Himachal Pradesh High Court
Ram Krishan vs . Govt. Of Hp & Ors. on 4 November, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
.
Ram Krishan vs. Govt. of HP & ors.
CWP No. 2373 of 2021 04.11.2022 Present: Mr. Ajit Sharma, Advocate, for the petitioner.
Mr. Ashwani Sharm, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment to enable him to verify the latest status of the case.
List after four weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 4th November, 2022 (reena) ::: Downloaded on - 04/11/2022 20:33:53 :::CIS