Income Tax Appellate Tribunal - Delhi
Bombardier Transportation India Pvt. ... vs Dcit, New Delhi on 27 October, 2017
IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ' I ' BEFORE SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI O.P. KANT, ACCOUNTANT MEMBER I.T. (T.P) A. No.1626/Del/2015 (Assessment Year : 2010-11) M/s. Bombardier Transportation India Pvt. Ltd., The Grand Hotel, The Grand Plaza, Ground Floor, Vasant Kunj, Phase II, Nelson Mandela Road, New Delhi- 110 070. .... Appellant.
Vs. Dy. Commissioner of Income Tax, Circle 5(1), New Delhi. ..... Respondent.
CORRIGENDUM In I.T. (T.P) A. No.1626/Del/2015 (M/s. Bombardier Transportation India Pvt. Ltd. Vs. DCIT) the order was pronounced on 14.09.2017, at Delhi ITAT, in the Title Page i.e. 1st page a mistake has crept in inadvertently, the correct IT(TP)A Number shall be read as follows :
" IT(TP)A No.1626/Del/2015"
Sd/- Sd/-
(O.P. KANT) (VIJAY PAL RAO)
Accountant Member Judicial Member
Dt. -27.10.2017
2
ITA No.1626/Del/2015
Bombardier Transportation India Pvt. Ltd. Copy to :
1 Appellant 4 CIT(A) 2 Respondent 5 DR. ITAT, dELHI 3 CIT 6 Guard File Asst. Registrar Income Tax Appellate Tribunal