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State of Madhya Pradesh - Section

Section 9 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

9. Submission of consolidated programme by the village level worker.

- The village level workers shall obtain a copy of the village programmes as may be finalised by the Gram Panchayat and submit a consolidated programme for this circle before the 15th February, of each year.The programme shall be consolidated under the following heads :-
(i)Aided programmes;
(ii)Self help programme.