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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(2) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(2)On transfer of the Collector or the Sub-Divisional Officer, as the case may be, the officer taking over charge shall verify the stocks of bonds and record a certificate in his own handwriting in both parts of the register.