Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(4)Appointment orders shall be issued by the appointing authority from the respective lists finalised under Sub-rule (1) and in the order in which their names appear.Chapter-IV Probation Confirmation and Seniority