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State of Odisha - Section

Section 11 in The Orissa Subordinate Statistics and Economics Service Rules, 1994

11. Consideration for appointment as Statistical Assistant and Statistical Investigator.

(1)The Committee shall meet once in a year ordinarily during the month of April to consider the eligible officers and prepare separate lists of officers found suitable for promotion the number of which shall be double the vacancies meant for promotion to the post of Statistical Assistants and Statistical Investigators. The Committee shall for the purpose of preparing the lists of suitable officers consider the case of such Primary Investigators and Statistical Assistants who have :
(a)rendered at least three years of continuous service as Primary Investigator or as Statistical Assistant as the case may be on the first day of January of the year in which recruitment is made and have satisfactory record of performance and conduct, and
(b)passed required departmental examination.
(2)The Orissa Civil Service (Zone of Consideration for Promotion) Rules, 1988 and the Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975 and the Rules framed thereunder shall be followed while considering the case of eligible officers for promotion.
(3)The criteria of promotion shall be as specified in the Orissa Civil Services (Criteria of Promotion) Rules, 1992.
(4)Appointment orders shall be issued by the appointing authority from the respective lists finalised under Sub-rule (1) and in the order in which their names appear.Chapter-IV Probation Confirmation and Seniority