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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(III) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(III)Subtraction of the scheduled drawal from the actual drawal (II above) will provide the schedule deviation i.e. gross UI to be segregated into inter state UI and intra state UI from the external source.