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State of Uttar Pradesh - Section

Section 1 in The U.P. Agricultural Credit Act, 1973

1. Short title, extent and commencement.

(1)This Act may be called the Uttar Pradesh Agricultural Credit Act, 1973.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall come into force on such [date] [ Enforced from 1st January, 1974, Vide Notification No. I-F-300/(1)/X-1-1973, published in U.P. Gazette (Extra.), dated 31st December, 1973] as the State Government, may, by notification in the Gazette, appoint in this behalf.