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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(14) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(14)Closed Period. - (a) Ordinarily there shall be no closed season for Van Vihar National Park. Ralamandal Sanctuary, Fossil National Park, Ranch Falls of Ken Gharial Sanctuary, Pandav Falls of Panna National Park, Tourist spots of Pachmarhi, Chidikhoh (Narsinghgarh Sanctuary), Orchha Sanctuary, Bhimbalhika, Barur sot and Delavadi in Ratapani Sanctuary and Madhav National Park. The period between 1st July and 15th October shall be the prohibited period for other National Parks and Sanctuaries. However, permits for trekking, cycling, camping at specified routes/places and for the use of hides/watch towers and filming during the restricted period can be issued with the permission of the Chief Wildlife Warden.
(b)Excursions by vehicles inside National Park/Sanctuary will be permitted only between half an hour before sunrise and up to half an hour after sunset. Actual entry and exit times shall be determined by the concerned Field Director/Director/ Divisional Forest Officer of the National Park/Sanctuary,