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[Cites 0, Cited by 0] [Section 34(14)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(14)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)Excursions by vehicles inside National Park/Sanctuary will be permitted only between half an hour before sunrise and up to half an hour after sunset. Actual entry and exit times shall be determined by the concerned Field Director/Director/ Divisional Forest Officer of the National Park/Sanctuary,