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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(1)(g) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(g)location of fire protection installation, sprinklers, wetrisers, etc, if any(N.B.- These shall generally be as per specifications of National Building Code 2005)