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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Tamilnadu - Subsection

Section 75(1)(g) in Tamil Nadu Co-operative Societies Rules, 1988

(g)payment of obligatory expenses on a scale appropriate to the loanees which by customary usage they have to-incur in connection with their marriages or other ceremonies or in connection with marriages, funerals or other ceremonies of dependants;