Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(3)(d) in Rajasthan Transparency in Public Procurement Rules, 2013 (d)bear a warning not to be opened before the time and date for bid opening, in accordance with the Notice Inviting Bids.