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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(1)The Senate shall consist of the following members, namely:
(a)Director, ex-officio Chairperson of the Senate;
(b)Deans of the Institute, ex-officio;
(c)adequate number of faculty as decided by the Board with minimum 25 percent as of permanent faculty members;
(d)Head of Departments and Research Centre, ex-officio; and
(e)three experts in the field of petroleum and energy having specialised knowledge or operational experience in respect of education, research, engineering and technology, to be nominated by the President in consultation with the Director.