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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(e) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(e)three experts in the field of petroleum and energy having specialised knowledge or operational experience in respect of education, research, engineering and technology, to be nominated by the President in consultation with the Director.