Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1st] [Entire Act] State of Maharashtra - Subsection Section 1st(93) in The Maharashtra Shops and Establishments Act, 1948 (93)Ground Flr, Gold Crft Co-op.Society, Opp. Hindusthan Bakery, Station Road, Pune - 411 033.