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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991

(c)10% of the seats excluding seats reserved in clause (a) above are reserved for girl candidates. If eligible and suitable girl candidates from natural born scheduled castes/Tribes are not available, these seats will be filled by the male candidates of natural born Scheduled Castes/Tribes.