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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(b) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(b)Vessels of more than 100 KL water capacity meant for flammable, corrosive and toxic gases shall also be subjected to Non Destructive Test for weld inspection in addition to hydraulic test referred in clause (a).