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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(16) in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

(16)Remarks, if any.Place:Date:Signature of Applicant.Eligibility Certificate:It is certified that 1 have checked the above mentioned details and it is found to be true. Shri ________________________________________________________Is eligible to appear in the examination to be held on__________________________ date month year.PlaceDate(Signature and Designation of the Head of the Department/Office)