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State of Gujarat - Section

Section 11 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

11.

(1)The standard for passing the examination shall be fifty per cent, of the total marks assigned to each paper.
(2)The candidate shall be allowed to answer the papers of all the subjects with the I help of books.Explanation. - With books means original text books having bare Acts, rules and text without commentaries or case laws and manuals issued by the Government.
(3)A candidate who has failed but secured 60% (sixty percent.) or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination:Provided that any exemption obtained by such candidate in the paper prior to the appointed date in the higher level departmental examination under the old rules shall be deemed to have been obtained by him in the corresponding papers as specified under these rules in column 2 of Appendix E.
(4)A successful candidate who has secured 80% (eighty percent.) or more aggregate marks in the examination shall be paid such amount in cash as an incentive as may be determined by the Government.The Board shall publish the result of the examination in the Official Gazette.Appendix A[See Rule 1(3) and Rule 3(1)]
(1) Translator } Class III
(2) Information Assistant
(3) Supervisor
Appendix B[See Rule 1(3) and Rule 3(2)]
(1) Senior-Sub-Editor } Class III
(2) Assistant Examiner of Books and Publication(A.E.B.P.)
(3) Technical Assistant
Appendix C[See Rule 9]Syllabus for the Lower Level Departmental ExaminationPaper IAdministrative MattersDuration :3 HoursTotal Marks: 100
(1)Constitution of India, (whole book)
(2)Current/Previous Five years plan of Gujarat State.
(3)Panchayati Raj in Gujarat.
(4)Manual of Office Procedure (Non-secretariat)Paper IIDepartmental MattersDuration: 3 HoursTotal Marks :100Activities of the Commissionerate of Information Publication Section: Employment News Weekly, Gujarat Fortnightly and Other Government Development Books, Posters Publish and Distribution. Advertisement Section: Advertisement Policy, Advertisement Distribution, Daily Weekly, Fortnightly and Monthly. Hording Display. R.R. Section: Janjagruti/Mass Communication Programme arranged and Various Publication Noting and Reporting. Mention Various Development and Department books library. News Section: Press Release, Press Coverage, Video/Photo Coverage, Press Accreditation Card, Special Story Coverage, Success Story and Other Film Production Section: Government Various Development Story Produced & Directed, one T.V.Serial Parivartan Produced. Parampagat Programmed arranged. State / District/Taluka and Village level Government Development Photographs Display. State / District / Taluka and Village level Government Development Film, CD. Show. Arranged Film and Exhibition Show, Distribution of Free Complimentary Various Development Books and Others. Electronic Media Section: Various T.V. Chanel Monitoring, Capturing, Editing, F.T.P., Photo Library Mention. Administrative Section: All Administrative work State and District bevel. Account Section: All Accounting work, Planning for Budget, Pay and Contingency Hill.Paper IIIFinancial MattersDuration : 3 HoursTotal Marks: 100
(1)The Gujarat Financial Rules, 1971.
(2)The Gujarat Treasury Rules, 2000.
(3)Bombay Contingent Expenditure Rules, 1959.
(4)Bombay General .Provident Fund Rules.Paper IVEditorial MattersDuration : 3 HoursTotal Marks 100(Only for the Journalism Staff and Translator Employees)
(1)Political Science containing in the various political parties, Constitution of India and local self Government bodies.
(2)Economic development of India after independence and burning issues before the county.
(3)Different facts regarding journalism with reference to reporting interview and news editing.
(4)Synopsis, opinion on the news published, press today and essay writingPaper VTechnical MattersDuration :3 HoursTotal Marks: 100(Only for the Rural Broadcasting Technical Employees)Direct practical test regarding Radio, T.V. and their ancillary equipments.Appendix D[See Rule 9]Syllabus for the Higher Level Departmental ExaminationPaper IService MattersDuration : 3 HoursTotal Marks : 100
(1)The (3ujarat Civil Services (Conduct) Rules, 1971 and the Gujarat Civil Services (Discipline and Appeal) Rules, 1971.
(2)The Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 (whole booklet)
(3)The Prevention of Corruption Act, 1988 (whole book)
(4)The Gujarat Civil Service (Additions to Pay) Rules, 2002, .
(5)The Gujarat Civil Service (Pension) Rules, 2002.
(6)The Gujarat Civil Service (General Conditions of Services) Rules, 2002.
(7)The Gujarat Civil Service (Joining Time, Foreign Service, Deputation out of India, Payment during Suspension, Dismissal and Removal) Rules, 2002.
(8)The Gujarat Civil Service (Leave) Rules, 2002.
(9)The Gujarat Civil Service (Pay) Rules, 2002.
(10)The Gujarat Civil Service (Occupation of Government Residential Accommodation) Rules, 2002.
(11)The Gujarat Civil Service (Travelling Allowance) Rules, 2002.Paper IIFinancial MattersDuration :3 HoursTotal Marks :100
(1)The Gujarat Budget Manual (whole book) and Gazettes; and note regarding other ancillary matters.
(2)Bombay Contingent Expenditure Rules, 1959.
(3)The Gujarat Financial Rules; 1971.
(A)The Gujarat Treasury Rules, 2000.
(5)Bombay General Provident Fund Rules.Paper IIIAdministrative and Departmental MattersDuration : HoursTotal Marks: 100
(1)Constitution of India.
(2)Current/ Previous Five year Plan of Gujarat State.
(3)Panchayati Raj in Gujarat
(4)Functions of the Commissionerate of informationPublication Section: Employment News Weekly, Gujarat Fortnightly & Other Government Development Books, Posters Publish & Distribution. Advertisement Section: Advertisement Policy, Advertisement Distribution, Daily Weekly, Fortnightly & Monthly. Hording Display. R. R. Section: Janiagruti/ Mass Communication Programme arranged & Various Publication Noting & Reporting. Mention Various Development & Department books Library. News Section : Press Release, Press Coverage, Video/Photo Coverage, Press Accreditation Card, Special Story Coverage, Success Story & Other Film Production Section: Government Various Development Story Produced & Directed, one T.V.Serial Parivartan Produced. Parampagat Programmed arranged. State/District/Taluka & Village level Government Development Photographs Display. State/District /Taluka & Village level Government Development Film, CD. Show. Arranged Film & Exhibition Show, Distribution of Free Complimentary Various Development Books & Others. Electronic Media Section : Various TV. Chanel Monitoring, Capturing, Editing, F.TP., Photo Library Mention. Administrative Section: All Administrative work State & District Level. Account Section: All Accounting work, Planning for Budget, Pay and Contingency Bill.Paper IVEditorial MattersDuration: 3 HoursTotal Marks : 100(Only for the Journalism Staff and Translator Employees/Officers)
(1)Questions regarding political science with reference to democracy and dictatorship, State and individual election systems, Constitution of India and its specific characteristics, etc.
(2)Questions regarding editorials articles, news, occasional articles and history of journalism.
(3)Press summary, essay writing and translation from Gujarati to English and English to Gujarati.
(4)Questions regarding reporting, editing and proof reading.
(5)Press and Book Registration Act. 1867 and the rules made under it.
(6)An implementation of the press and book registration Act, 1867 and the rules, general functions of the Examiner of Books and Publications section including the questions related to the receipt and disposal of the news papers.
(7)For reporting the magazines, books and objectionable matter, etc.Paper VTechnical MattersDuration: 3 HoursTotal Marks: 100(Only for the Employees/Officers OF Rural Broadcasting Technical Staff)
(1)Questions regarding the allocation of staff and scheme including maintenance and services of the radio gram forum, radio receiving set, television and allied equipments, television satellite channel transmission.
(2)Questions related to the working of electronics media.Appendix E[See Rule 11(3)]Statement showing the exemption entitled to the candidates in the departmental examination available under these rules.
Exemptionunder the old rules. Exemption under these rules in thedepartmental examination.
(1) (2)
Paper 1 Paper 1
Paper 11 Paper 2
Paper III, Paper IV and Paper V Paper 4
Appendix F[See Rule 10]for appearing in the Lower Level Departmental Examination / Higher Level Departmental Examination.
(1)Full Name of the applicant (write surname, first):(In both English and Gujarati):
(2)Designation (In English and Gujarati):
(3)Name of the office working presently:
(4)Date of birth and age at the time of this examination:
(5)Date of appointment and total years of service (Non-gazetted):
(6)Appeared in the examination earlier, If yes, then
(a)Month and Year of the examination appeared in:
(b)Whether granted any exemption if yes, furnish the details of Marks, Year of the examination and subject
(c)Would you like to take benefit of the exemption granted? State 'Yes or No': (Selection will be final and no Change will take place in it.)
(7)Under which rule the candidate intends to appear in the examination:
(8)Number of attempts and time limit within which the candidate has to pass the examination (mention the date of eligibility and expiry date for appearing in this examination):
(9)Number of trials completed:
(10)Whether any special trial was givenIf yes, furnish the details of number and date of the order under which he has been given the special trial (submit the copies thereof):
(11)Number and date of the letter of the competent authority granting relaxation in the age and/or limitation of the service (submit the copies of order):
(12)A purpose for appearing in the examination:(e.g. for getting permanent in the Government service, continued or promotion, etc. in the Government service):
(13)Whether the candidate is eligible for appearing in the examination as per the rules of departmental examination:
(14)The language in which the candidate intends to answer:
(i)Gujarati: Paper No.
(ii)English: Paper No.
(15)Whether the candidate is required to pay the examination fees, if yes, give details of payment of fees:
(16)Remarks, if any.Place:Date:Signature of Applicant.Eligibility Certificate:It is certified that 1 have checked the above mentioned details and it is found to be true. Shri ________________________________________________________Is eligible to appear in the examination to be held on__________________________ date month year.PlaceDate(Signature and Designation of the Head of the Department/Office)