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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(18) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(18)Before any captive elephant is transported from one place to another, the Veterinary Doctor shall inspect the elephant and issue a Fitness Certificate in the Form given in Appendix II.