Section 2(1)(a) in Gurugram Metropolitan Development Authority (Haryana Shehri Vikas Pradhikarn, Properties, interests in Properties, Rights and Liabilities), transfer scheme, 2018

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State of Haryana - Subsection

Section 2(1)(a) in Gurugram Metropolitan Development Authority (Haryana Shehri Vikas Pradhikarn, Properties, interests in Properties, Rights and Liabilities), transfer scheme, 2018

(a)"Act" means the Gurugram Metropolitan Development Authority Act, 2017 ;