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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(3)(g) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(g)to co-operate with the relevant college faculty in which postgraduate students are studying in order that the requirements for such degrees may be fulfilled in proper manner;