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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j) in West Bengal Public Works Contractors (Regulation and Control) Act, 2006

(j)[ "prescribed authority" means the Officer on Special Duty and ex officio Deputy Secretary to the Government of West Bengal in Public Works Department;] [[Clause (j) Substituted by section 5(9), ibid (w.e.f. 10.9.2010), which read as under :