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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1)(ii) in U.P. Irrigation Department Research Officers Service Rules, 1992

(ii)Fifty percent by promotion through the Commission from amongst substantively appointed Assistant Research Officers who have completed seven years' service as such on the first day of the year of recruitment.