Himachal Pradesh High Court
Rakesh Kumar vs . Secretary, Tourism And Civil Aviation ... on 13 November, 2025
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Rakesh Kumar Vs. Secretary, Tourism and Civil Aviation & Ors.
CWP No.17662 of 2025 .
13.11.2025 Present: Ms. Anchal Sharma, Advocate vice Mr. Sumit Sharma, Advocate, for the petitioner. Mr. Pushpinder Jaswal, Additional Advocate General and Mr. Rajat Chauhan, Assistant Advocate General, for respondents No.1 to 4- State.
of In view of Lease Rule-11, Sub-Rule (2)(c)(iii) quoted at page 96 of the paper-book, learned vice counsel rt appearing for the petitioner seeks time to have instructions in the matter.
At her request, list before the appropriate Bench on 18.11.2025.
Jyotsna Rewal Dua
November 13, 2025 Judge
Mukesh
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